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[Cites 0, Cited by 0] [Section 349(1)] [Section 349] [Entire Act]

State of Goa - Subsection

Section 349(1)(i) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(i)when he loses or destroys any books, registers or documents of his office or willfully allows them to be lost or destroyed;