Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(c) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(c)unless the discharge is the one specified in rule 4, an offshore installation when so engaged shall not discharge into the sea any oil or oily mixture except when the oil content of the discharge without dilution does not exceed 15 parts per million.