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[Cites 0, Cited by 0] [Section 60(4)] [Section 60] [Entire Act]

State of Chattisgarh - Subsection

Section 60(4)(a) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(a)record on its counterfoil, the electora1 roll number of the voter as entered in the marked copy of the voter's list;