Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Punjab - Subsection Section 1(b) in Suits Valuation Act - Rules made by High Court under Section 9 (b)For the purposes of the Suits Valuation Act, 1887, and the Punjab Courts Act, 1918, Rs. 1,000
