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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3)(q) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

(q)Ventilate the sewer line by opening at least two or three manholes on both sides where work is to be carried out.