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State of Rajasthan - Section

Section 13 in The Rajasthan Vaccination Act, 1957

13. What lymph to be used.

- The vaccination of a child shall ordinarily be performed with such lymph as may be prescribed by rules made under that Act:Provided that if animal lymph is so prescribed and the parent or guardian of any child desires that such child shall be vaccinated with human lymph, it shall be so vaccinated.