Delhi High Court - Orders
Skypower Solar India Private Limited vs Sterling And Wilson International Fze on 15 May, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~2 & 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 29/2022 & CM APPL. 7026/2022
SKYPOWER SOLAR INDIA PRIVATE
LIMITED ..... Appellant
Through: Mr. Rajiv Nayar, Senior
Advocate with Mr.
Tishampati Sen, Mr.
Mayur Shetty, Ms. Riddhi
Sancheti, Mr. Anurag
Anand, Ms. Tasmiya
Taleha and Ms. Anjali
Dhoot, Advs.
versus
STERLING AND WILSON INTERNATIONAL
FZE ..... Respondent
Through: Mr. Sandeep Sethi and Mr.
Darpan Wadhwa, Senior
Advocates with Ms. Sonali
Jaitley Bakhshi, Mr.
Jaiyesh Bakhshi, Mr. Ravi
Tyagi, Mr. Mayank
Mishra, Mr. Sameer Patel,
Mr. Ankit Tyagi and Ms.
Sudiksha Saini, Advs.
+ FAO(OS) (COMM) 30/2022 & CM APPL. 7028/2022
SKYPOWER HOLDINGS LLC
AND ORS ..... Appellants
Through: Mr. Dayan Krishnan,
Senior Advocate with Mr.
Tishampati Sen, Mr.
Mayur Shetty, Ms. Riddhi
Sancheti, Mr. Anurag
Anand, Ms. Tasmiya
Taleha and Ms. Anjali
Dhoot, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2023 at 08:36:01
STERLING AND WILSON INTERNATIONAL
FZE ..... Respondent
Through: Mr. Sandeep Sethi and Mr.
Darpan Wadhwa, Senior
Advocates with Ms. Sonali
Jaitley Bakhshi, Mr.
Jaiyesh Bakhshi, Mr. Ravi
Tyagi, Mr. Mayank
Mishra, Mr. Sameer Patel,
Mr. Ankit Tyagi and Ms.
Sudiksha Saini, Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 15.05.2023 List for further proceedings on 31.05.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 15, 2023 'KDK' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 08:36:01