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[Cites 0, Cited by 0] [Section 2(19)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(19)(a) in The Chennai Corporation Officers Service Rules, 1975

(a)service of any kind in a unit or formation liable for service overseas or in any operational area or in the Indian National Army (I.N.A.);