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[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(8)(a) in Gujarat Lokayukta Aayog Act, 2013

(a)as might prejudice the security or defense or international relations of India (including India's relations with the Government of any other country or with any international organization), or the investigation or detection of crime; or