Section 25(2)(b) in The M.P. Vanijyik Kar Niyam, 1995

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

(b)fails to pay any tax payable by him under the Act or under any earlier law, or under the Central Sales Tax Act, 1956 (No. 74 of 1956); or

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