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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Puducherry - Subsection

Section 7(4) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

(4)Where any liability of the owner specified in the Second Schedule is discharged by the Government or the Corporation according to the order of the priorities Mentioned in the Second Schedule, the amount to be paid to the owner under sub-section (1) shall stand reduced to that extent.