Calcutta High Court
Pcc Logistics Pvt Ltd vs M/S Spml Infra Ltd And Anr on 24 March, 2026
Author: Aniruddha Roy
Bench: Aniruddha Roy
OCD- 11,12 & 13
In The High Court at Calcutta
Commercial Division
Original Side
IA NO. GA-COM/4/2024
In CS-COM/770/2024
PCC LOGISTICS PVT LTD
Vs
M/S SPML INFRA LTD AND ANR
And
IA NO. GA-COM/5/2025
In CS-COM/770/2024
PCC LOGISTICS PVT LTD
Vs
M/S SPML INFRA LTD AND ANR
And
IA NO. GA-COM/6/2025
In CS-COM/770/2024
PCC LOGISTICS PVT LTD
Vs
M/S SPML INFRA LTD AND ANR
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA ROY
Date: March 24, 2026.
Appearance:
Mr. Rupak Ghosh, Adv.
Mr. Ayan Dutta, Adv.
Mr. Dilip Kumar Ghosh, Adv.
... for the plaintiff
Mr. Swatarup Banerjee, Adv.
Mr. Somdutta Bhattacharyya, Adv.
Mr. Mohit Dang, Adv
Mr. Vaibhav Kashyap, Adv.
...for the defendant no.1
2
Mr. Aritra Basu, Adv.
Mr. Uttam Kumar Mandal, Adv.
Ms. Udita Mandal, Adv
Mrs. Maitree Roy, Adv.
...for the defendant no.2
In Re: IA NO. GA-COM/4/2024
This is an application filed under Section 8 of the Arbitration and
Conciliation Act, 1996 by the defendant.
Mr. Swatarup Banerjee, learned advocate appearing for the
defendant in support of his application has been continuing with his
submissions. He shall continue on the next date.
Mr. Rupak Ghosh, learned advocate appears for the plaintiff. He
shall commence his submissions immediately after Mr. Swatarup Banerjee
completes.
The matter shall appear under the heading "For Orders" tomorrow
i.e. on March 25, 2026.
(ANIRUDDHA ROY, J.)
Arsad
IA NO. GA-COM/4/2024, GA-COM/5/2025,
GA-COM/6/2025
CS-COM/7570/2024
A.R., J.