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Calcutta High Court

Pcc Logistics Pvt Ltd vs M/S Spml Infra Ltd And Anr on 24 March, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD- 11,12 & 13

                   In The High Court at Calcutta
                       Commercial Division
                          Original Side


                     IA NO. GA-COM/4/2024
                      In CS-COM/770/2024

                    PCC LOGISTICS PVT LTD
                              Vs
                  M/S SPML INFRA LTD AND ANR

                               And

                     IA NO. GA-COM/5/2025
                      In CS-COM/770/2024

                    PCC LOGISTICS PVT LTD
                              Vs
                  M/S SPML INFRA LTD AND ANR

                               And

                     IA NO. GA-COM/6/2025
                      In CS-COM/770/2024

                    PCC LOGISTICS PVT LTD
                              Vs
                  M/S SPML INFRA LTD AND ANR


BEFORE:
The Hon'ble JUSTICE ANIRUDDHA ROY
Date: March 24, 2026.



                                                            Appearance:
                                               Mr. Rupak Ghosh, Adv.
                                                  Mr. Ayan Dutta, Adv.
                                          Mr. Dilip Kumar Ghosh, Adv.
                                                     ... for the plaintiff

                                           Mr. Swatarup Banerjee, Adv.
                                     Mr. Somdutta Bhattacharyya, Adv.
                                                    Mr. Mohit Dang, Adv
                                            Mr. Vaibhav Kashyap, Adv.
                                               ...for the defendant no.1
                                           2

                                                              Mr. Aritra Basu, Adv.
                                                   Mr. Uttam Kumar Mandal, Adv.
                                                            Ms. Udita Mandal, Adv
                                                            Mrs. Maitree Roy, Adv.
                                                          ...for the defendant no.2

        In Re: IA NO. GA-COM/4/2024

        This is an application filed under Section 8 of the Arbitration and

Conciliation Act, 1996 by the defendant.

        Mr.   Swatarup    Banerjee,    learned      advocate       appearing   for   the

defendant in support of his application has been continuing with his

submissions. He shall continue on the next date.

        Mr. Rupak Ghosh, learned advocate appears for the plaintiff. He

shall commence his submissions immediately after Mr. Swatarup Banerjee

completes.

        The matter shall appear under the heading "For Orders" tomorrow

i.e. on March 25, 2026.




                                                               (ANIRUDDHA ROY, J.)

Arsad




                            IA NO. GA-COM/4/2024, GA-COM/5/2025,
                                        GA-COM/6/2025
                                      CS-COM/7570/2024
                                            A.R., J.