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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(b) in Election of Members To The Committees of Panchayat Unions (Other Than Appointment Committee) Rules, 1998

(b)send a report of the result of the election to the Inspector and to such other officer or authority as may be specified by the Government by general or special order;