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[Section 8]
[Entire Act]
State of Andhra Pradesh - Subsection
Section 8(3) in Andhra Pradesh Electricity Regulatory Commission (Standards of Performance) Regulations, 2000
| (a) Title transfer of ownership | - within 30 days |
| (b) Change of category | - within 30 days |
| (c) Conversion from LT single phase to LT 3phase | - within 30 days |
| (d) Conversion from LT to HT and vice versa | - within 90 days |