Supreme Court - Daily Orders
Commissioner Of Income Tax vs Ram Kumar Goyal on 25 April, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.26 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C).......... of 2016
(CC No.7592/2016)
(Arising out of impugned final judgment and order dated 22/07/2015
in ITA No. 314/2013 passed by the High Court of Punjab & Haryana at
Chandigarh)
COMMISSIONER OF INCOME TAX, BHATINDA AND ANR Petitioner(s)
VERSUS
RAM KUMAR GOYAL Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 25/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. P.S.Narsimha, AGS
Mr. Ritin Rai, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No. 10574 of 2016.
(Rajni Mukhi) (Renu Diwan) SR. P.A. COURT MASTER Signature Not Verified Digitally signed by Rajni Mukhi Date: 2016.04.25 16:14:27 IST Reason: