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Supreme Court - Daily Orders

Kantaru Rajeevaru vs Indian Young Lawyers Association ... on 17 April, 2026

Author: Aravind Kumar

Bench: Aravind Kumar

     ITEM NO.901                       COURT NO.1                 SECTION PIL-W

                            S U P R E M E C O U R T O F      I N D I A
                                    RECORD OF PROCEEDINGS

                         R.P.(C) No. 3358/2018 in W.P.(C) No. 373/2006

     [Arising out of impugned final judgment and order dated 28-09-2018
     in W.P.(C) No. 373/2006 passed by the Supreme Court of India]

     KANTARU RAJEEVARU                                               Petitioner(s)

                                             VERSUS

     INDIAN YOUNG LAWYERS ASSOCIATION THR.ITS
     GENERAL SECRETARY MS. BHAKTI PASRIJA AND ORS.                   Respondent(s)

     (IA No. 184901/2019 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
     148814/2018 - EX-PARTE STAY and IA No. 61348/2020 - PERMISSION TO
     APPEAR AND ARGUE IN PERSON)

     WITH

     Diary No(s). 38136/2018 (PIL-W)
     (IA No. 147556/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
     PETITION, IA No. 147553/2018 - EX-PARTE STAY and IA No. 147560/2018
     - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     R.P.(C) No. 3449/2018 in W.P.(C) No. 373/2006 (PIL-W)
     (FOR   APPLICATION   FOR   PERMISSION   ON   IA   12640/2019,  FOR
     INTERVENTION/IMPLEADMENT ON IA 12642/2019, FOR INTERVENTION/
     IMPLEADMENT ON IA 13067/2019 and FOR APPLICATION FOR PERMISSION ON
     IA 13069/2019)

     W.P.(C) No. 1285/2018 (PIL-W)
     (IA No. 161415/2018 - APPLICATION                FOR PERMISSION and IA No.
     161417/2018 - PERMISSION TO FILE                  ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES)

     R.P.(C) No. 3470/2018 in W.P.(C) No. 373/2006 (PIL-W)
     (IA FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
     159846/2018, IA No. 159851/2018 - APPOINTMENT OF COMMR./RECEIVER
     and IA No. 159847/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Diary No(s). 40191/2018 (PIL-W)
     (IA No. 154302/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
     PETITION)
Signature Not Verified


     Diary No(s). 40405/2018 (PIL-W)
Digitally signed by
NITIN TALREJA
Date: 2026.04.18
     (IA No. 156986/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
09:40:18 IST
Reason:

     PETITION)


                                               1
Diary No(s). 40570/2018 (PIL-W)
(IA No. 155904/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 155898/2018 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No. 155899/2018 - STAY APPLICATION)

W.P.(C) No. 1339/2018 (PIL-W)
(IA No. 159262/2018 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
166074/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)

R.P.(C) No. 3473/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
159854/2018 and IA No. 159855/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)

Diary No(s). 42085/2018 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
161184/2018, IA No. 161182/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION and IA No. 161187/2018 - CONDONATION OF DELAY
IN FILING REVIEW PETITION)

Diary No(s). 12161/2019 (PIL-W)

W.P.(C) No. 740/1986 (X)
(IA No. 151454/2022 – CLARIFICATION/DIRECTION, IA       No. 2/2002 –
INTERVENTION APPLICATION and IA No. 5/2005 –            INTERVENTION/
IMPLEADMENT)

Crl.A. No. 39/1991 (II-E)

SLP(C) No. 18889/2012 (III-B)
(IA No.114561/2017-INTERVENTION APPLICATION and IA No.114567/2017-
INTERVENTION    APPLICATION   and   IA   No.114574/2017-INTERVENTION
APPLICATION, IA No. 20/2013 - EXEMPTION FROM FILING O.T., IA No.
3/2013   -   INTERVENTION   APPLICATION,   IA  No.   114574/2017   -
INTERVENTION APPLICATION, IA No. 114567/2017 - INTERVENTION
APPLICATION, IA No. 114561/2017 - INTERVENTION APPLICATION, IA No.
22/2014 - PERMISSION TO FILE ANNEXURES, IA No. 21/2013 - PERMISSION
TO FILE ANNEXURES and IA No. 19/2013 - PERMISSION TO FILE
ANNEXURES)

W.P.(C) No. 286/2017 (PIL-W)

R.P.(C) No. 3359/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR INTERVENTION APPLICATION ON IA 151061/2018)

Diary No(s). 37946/2018 (PIL-W)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
146913/2018, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 146914/2018 , FOR STAY APPLICATION ON IA 146915/2018,
IA No. 146916/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION)


                                  2
R.P.(C) No. 3469/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
147148/2018)

Diary No(s). 38135/2018 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
147520/2018 and IA No. 147521/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION)

R.P.(C) No. 3380/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA FOR ORAL HEARING ON IA 149541/2018 and IA No. 155358/2018 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

R.P.(C) No. 3379/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA FOR ORAL HEARING ON IA 149566/2018 and IA No. 155361/2018 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

R.P.(C) No. 3444/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 149630/2018 and IA No. 149635/2018 - STAY
APPLICATION)

R.P.(C) No. 3462/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA No. 188613/2019 - APPROPRIATE ORDERS/DIRECTIONS)

Diary No(s). 38764/2018 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
149892/2018 and IA No. 149870/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION)

Diary No(s). 38769/2018 (PIL-W)
(FOR ORAL HEARING ON IA 149908/2018 and IA No.          155639/2018   -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)

Diary No(s). 38907/2018 (PIL-W)
(FOR ORAL HEARING ON IA 150428/2018 and IA No.          150424/2018   -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)

R.P.(C) No. 3377/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA FOR ORAL HEARING ON IA 150669/2018 and IA No. 155353/2018 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

Diary No(s). 39023/2018 (PIL-W)
(IA No. 150868/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 20683/2019 - EXEMPTION FROM FILING O.T. and IA No.
20681/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)

Diary No(s). 39135/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
150947/2018, FOR ORAL HEARING ON IA 150948/2018, FOR PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS ON IA 160906/2018 FOR ON IA
160906/2018)


                                 3
Diary No(s). 39248/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
151213/2018 and FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 151214/2018)

Diary No(s). 39258/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION       ON    IA
151240/2018 and FOR ORAL HEARING ON IA 151248/2018)

Diary No(s). 39317/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
151375/2018 and FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 151376/2018)

W.P.(C) No. 1323/2018 (PIL-W)
(IA No. 156782/2018 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
19542/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)

W.P.(C) No. 1305/2018 (X)
(IA No. 154313/2018 - APPROPRIATE ORDERS/DIRECTIONS     and   IA   No.
23873/2019 - RECALLING THE COURTS ORDER)

Diary No(s). 39642/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
152356/2018, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 152366/2018, FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS ON IA 152375/2018 FOR  ON IA 152375/2018, IA No.
152375/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)

R.P.(C) No. 3381/2018 in W.P.(C) No. 373/2006 (PIL-W)

Diary No(s). 40056/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
153708/2018, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 153710/2018 and FOR EX-PARTE STAY ON IA 153714/2018)

Diary No(s). 40681/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION       ON    IA
156217/2018 and FOR ORAL HEARING ON IA 156218/2018)

Diary No(s). 40713/2018 (PIL-W)
(IA No. 156339/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION)

Diary No(s). 40840/2018 (PIL-W)
(IA No. 157004/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION)

Diary No(s). 40885/2018 (PIL-W)
(IA No. 157171/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 157172/2018 - CONDONATION OF DELAY IN FILING

                                 4
REVIEW PETITION)

Diary No(s). 40887/2018 (PIL-W)
(FOR ORAL HEARING ON IA 157177/2018 and FOR APPLICATION         FOR
PERMISSION TO FILE REVIEW PETITION ON IA 157180/2018)

Diary No(s). 40888/2018 (PIL-W)
(IA No. 157184/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION)

Diary No(s). 40898/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157231/2018, FOR ORAL HEARING ON IA 157232/2018 and FOR STAY
APPLICATION ON IA 157238/2018)

R.P.(C) No. 3457/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 157246/2018)

Diary No(s). 40910/2018 (PIL-W)
(FOR ORAL HEARING ON IA 157266/2018 and FOR APPLICATION         FOR
PERMISSION TO FILE REVIEW PETITION ON IA 157271/2018)

Diary No(s). 40924/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157302/2018 and FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 157303/2018)

Diary No(s). 40929/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157304/2018 and FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 157305/2018)

Diary No(s). 41005/2018 (PIL-W)
(FOR ORAL HEARING ON IA 157490/2018, FOR APPLICATION FOR PERMISSION
TO FILE REVIEW PETITION ON IA 157493/2018 and FOR CONDONATION OF
DELAY IN FILING REVIEW PETITION ON IA 157495/2018)

Diary No(s). 41091/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157744/2018, FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA   159266/2018   and    FOR   PERMISSION  TO   FILE   ADDITIONAL
DOCUMENTS/FACTS ON IA 159342/2018)

Diary No(s). 41264/2018 (PIL-W)
(IA No. 158344/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 158346/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)

Diary No(s). 41395/2018 (PIL-W)
(IA No. 158854/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 158855/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION, IA No. 158845/2018 - EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT and IA No. 158849/2018 - STAY APPLICATION)

                                 5
Diary No(s). 41586/2018 (PIL-W)
(IA No. 159839/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 159841/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION, IA No. 159837/2018 - EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT and IA No. 159838/2018 - STAY APPLICATION)

R.P.(C) No. 3480/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
160743/2018 and FOR CONDONATION OF DELAY IN FILING REVIEW PETITION
ON IA 160745/2018)

Diary No(s). 41896/2018 (PIL-W)
(IA No. 160768/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 160769/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)

Diary No(s). 42264/2018 (PIL-W)
(IA No. 161648/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 161649/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION, IA No. 161651/2018 - PERMISSION TO FILE SLP
WITHOUT CERTIFIED/PLAIN COPY OF IMPUGNED ORDER and IA No.
161650/2018 - STAY APPLICATION)

Diary No(s). 42337/2018 (PIL-W)
(IA No. 161855/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 161857/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)

MA 3113/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA No. 165960/2018 - CLARIFICATION/DIRECTION)

Diary No(s). 44021/2018 (PIL-W)
(IA No. 169213/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 169218/2018 - CONDONATION OF DELAY IN FILING)

Diary No(s). 44991/2018 (PIL-W)
(IA No. 173678/2018 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 173684/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION and IA No. 173685/2018 - CONDONATION OF DELAY IN
FILING REVIEW PETITION)

Diary No(s). 46720/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
181574/2018, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 181578/2018 and FOR CONDONATION OF DELAY IN FILING
REVIEW PETITION ON IA 181581/2018)

Diary No(s). 47720/2018 (PIL-W)
(IA No. 184745/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 184747/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)


                                 6
Diary No(s). 2252/2019 (PIL-W)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
9609/2019, FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION
ON IA 9611/2019, FOR ORAL HEARING ON IA 9614/2019 and FOR
CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 9617/2019)

R.P.(C) No. 345/2019 in W.P.(C) No. 373/2006 (PIL-W)
(IA No. 19518/2019 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT and IA No. 19017/2019 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)

Diary No(s). 2998/2019 (PIL-W)
(IA No. 13225/2019 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 13217/2019 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION, IA No. 13229/2019 - CONDONATION OF DELAY IN FILING
REVIEW PETITION, IA No. 13221/2019 - EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT and IA No. 13676/2019 - EXEMPTION FROM FILING
PAPER BOOKS)

W.P.(C) No. 472/2019 (PIL-W)
(IA No. 18125/2020 - APPLICATION FOR        PERMISSION    and   IA   No.
60456/2019 - EXEMPTION FROM FILING O.T.)

W.P.(Crl.) No. 338/2019 (X)
(IA No.185240/2019-EXEMPTION FROM FILING O.T.)

Date : 17-04-2026 These matters were called on for hearing today.

CORAM :   HON'BLE THE CHIEF JUSTICE
          HON'BLE MRS. JUSTICE B.V. NAGARATHNA
          HON'BLE MR. JUSTICE M.M. SUNDRESH
          HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
          HON'BLE MR. JUSTICE ARAVIND KUMAR
          HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
          HON'BLE MR. JUSTICE PRASANNA B. VARALE
          HON'BLE MR. JUSTICE R. MAHADEVAN
          HON'BLE MR. JUSTICE JOYMALYA BAGCHI

                    Mr. K. Parameshwar, Sr. Adv. (A.C.)
                    Mr. M V Mukunda, Adv.
                    Mr. Kanti Singh, Adv.
                    Mr. Raji Gururaj, Adv.
                    Mr. N. Sai Kaushal, Adv.
                    Ms. Veda Singh, Adv.
                    Mr. Prasad Hedge, Adv.
                    Mr. Adit Vikramaditya Garg, Adv.
                    Mr. Vallari K.N., Adv.

                    Mr. Shivam Singh, Adv.(A.C).
                    Mr. Harpreet Singh Gupta, Adv.
                    Ms. Spoorthi Cotha, Adv.
                    Mr. Yoshit Jain, Adv.


                                  7
                   Mr. Krishna Kumar Singh, Adv.(Nodal Counsel)
                   Ms. Shaswati Parhi, Adv. (Nodal Counsel)

For Petitioner(s) :Petitioner-in-person

                   Mr. Rabin Majumder, AOR
                   Ms. Mousumi Roy, Adv.
                   Mr. Joydeep Mukherjee, Adv.
                   Mr. Dusmanta Kumar Pradhan, Adv.
                   Mr. Aditya Raj Singh, Adv.
                   Mr. Shivam Majhi, Adv.

                   Mr. P.N.ravindran, Sr. Adv.
                   Mr. A. Hariprasad, Adv.
                   Mr. A. Hariprasad, Sr. Adv.
                   Mr. C.n. Sreekumar, Sr. Adv.
                   Mr. T. G. Narayanan Nair, AOR
                   Mr. Ramesh Babu M.r., Adv.
                   Mr. Ramesh Babu M.r, Adv.
                   Ms. Swathi H Prasad, Adv.
                   Ms. Priya Balakrishnan, Adv.
                   Ms. Samyuktha H. Nair, Adv.
                   Ms. Samyuktha H Nair, Adv.
                   Mr. Savyasachi Narayanan, Adv.

                   Mr. Sridhar Potaraju, Sr. Adv.
                   Mr. Bhakti Vardhan Singh, Adv.
                   Ms. Niharika Singh, Adv.
                   Ms. Chamundeswari Pemmasani, Adv.
                   Ms. Arlene Noronha, Adv.
                   Mrs. C Rubavathi, Adv.
                   Mr. C Raghavendren, Adv.
                   Mr. M. A. Chinnasamy, AOR

                   Mr. C.S. Vaidyanathan, Sr. Adv.
                   Mr. Arvind P Datar, Sr. Adv.
                   Mr. Akshay Nagarajan, Adv.
                   Mr. Ronak Shankar Agarwal, Adv.
                   Mr. K. V. Mohan, AOR
                   Mr. Vinayak Goel, Adv.
                   Mr. K.v.balakrishnan, Adv.
                   Mr. R.k.raghavan, Adv.
                   Ms. Aditi Anil Dani, Adv.
                   Mr. V.r.raman, Adv.
                   Mr. Ranu Purohit, Adv.
                   Mr. Devesh Khanduri, Adv.

                   Mr. J Sai Deepak, Sr. Adv.
                   Mr. V. Shyamohan, AOR
                   Ms. Shaktiki Sharma, Adv.
                   Ms. Priyanka Agarwal, Adv.
                   Mr. Abhishek Sharma, Adv.


                                 8
Ms. Sradhaxna Mudrika, Adv.
Ms. Anshika Bajpai, Adv.
Ms. Vrinda Goel, Adv.

Dr. Shine P Sasidhar, Adv.
Mr. Vr Raman, Adv.
Ms. Rashmi Singhania, AOR
Mr. Yash Singhania, Adv.

Mrs. Shiraz Contractor Patodia, AOR

Mr. J P Cama, Sr. Adv.
Mr. Narendra Kumar, Adv.
Mr. Santosh Kumar Pandey, AOR
Mr. Santosh Kumar Vishwakarma, Adv.
Mr. Ajay Kumar Pandey, Adv.
Ms. Bhavya Tyagi, Adv.

Mr. Guru Krishna Kumar, Sr. Adv.
Mr. Anoop Prakash Awasthi, AOR
Mr. Santosh Kumar, Adv.
Mr. Praneet Pranav, Adv.
Mr. Bhaskar T Gowtham, Adv.
Mr. Raghu Vamsy Dasika, Adv.
Mr. Chandrashekhar A.chakalabbi, Adv.
Mr. Subodh Patil, Adv.
Mr. Alabhya Dhamija, Adv.
Mr. Venkat Tripathi, Adv.
Mr. Bhavya Tyagi, Adv.
Mr. Trithiksha Padman, Adv.
Mr. Chandrakant Reddy, Adv.
Mr. Aman Shukla, Adv.
Mr. Shubham Dubey, Adv.
Mr. Rushikanta Dash, Adv.
Ms. Jasleen Kaur, Adv.
Mr. V V V V Pattabhi Ram, Adv.

Mr. Sankalp Goswami, Adv.
Mr. Azhar Alam, Adv.
Ms. B. Vijayalakshmi Menon, AOR

Mr. Anand Padmanabhan, Sr. Adv.
Ms. Aswathi M.k., AOR

Mr. Jayant Muthuraj, Sr. Adv.
Mr. V.chitambaresh, Sr. Adv.
Ms. Usha Nandini V., AOR
Mr. Biju P Raman, Adv.
Mr. John Thomas Arakal, Adv.
Ms. Nandana Harikrishnan, Adv.
Ms. Dimple Nagpal, Adv.



              9
Mr. V Giri, Sr. Adv.
Mr. Abhilash M.r., Adv.
Mr. Sayooj Mohandas, Adv.
Mr. K S Bharathan, Adv.
Mr. Vuzmal Nehru, Adv.
Mr. Arjun Raghuvanshi, Adv.
M/s M R Law Associates, AOR

Mr. Mukesh K. Giri, AOR
Mr. Mandaar Mukesh Giri, Adv.
Mr. Pranjal Kumar, Adv.
Mr. Kunal Chaudhary, Adv.

Mr. P B Krishnan, Sr. Adv.
Mr. M R Venkatesh, Adv.
Mr. Sanand Ramakrishnan, AOR
Mr. Thomas Martin K, Adv.
Mr. Rajeev Mishra, Adv.
Mr. Sunil Naryanan, Adv.
Mr. Thomas Martin, Adv.
Mr. Sunil Narayanan, Adv.
Mr. Anila T Thomas, Adv.
Mr. Sanish C R, Adv.
Mr. G Karthikeyan, Adv.
Mr. Sundaramurti R, Adv.
Mr. Mahek Maheshwari, Adv.

Mr. Ranbir Singh Yadav, AOR
Mr. Prateek Yadav, Adv.
Mr. Puran Mal Saini, Adv.
Mr. Yogesh Yadav, Adv.
Ms. Pratima Yadav, Adv.
Ms. Anzu K. Varkey, Adv.
Mr. Kakani Sridhar, Adv.
Mr. Nandini Tripathy, Adv.

Mrs. Manik Karanjawala, AOR

Mr. C.R. Jaya Sukin, Adv.
Ms. Yashika Anand, Adv.
Ms. Jyoti Zongluju, Adv.
Ms. Priya Rani, Adv.
Mr. Dharam Pal Choudhary, Adv.
Mr. Arun Vivek Sezhian, Adv.
Mr. Amit Balasaheb Thorat, Adv.
Mr. Narender Kumar Verma, AOR

Ms. Prachi Bajpai, AOR

Mr. Anish R. Shah, AOR
Mr. Adarsh Kumar Pandey, Adv.


             10
Mr. Vignesh Singh, Adv.
Mr. Mukesh Kumar, Adv.
Mr. Ankit Sahu, Adv.

Mr. Gopal Shankarnarayan, Sr. Adv.
Mr. Biju P Raman, AOR
Ms. Usha Nandini V, Adv.
Mr. John Thomas Arakal, Adv.
Ms. Nandana Harikrishnan, Adv.
Mr. Vishal Sinha, Adv.
Mr. Siddharth Venugopal, Adv.
Mr. Aayushman Aggarwal, Adv.
Mr. Pradyut Kashyap, Adv.
Ms. Trisha Chandran, Adv.
Ms. Smruthi Gangadhar, Adv.
Mr. Madhav Gupta, Adv.

Ms. Anzu. K. Varkey, AOR

Mr. Anil C Nishani, Adv.
Mr. J K Mishra, Adv.
Mr. Krishna M Singh, Adv.
Mr. Kushal U, Adv.
Mr. T. R. B. Sivakumar, AOR

Mr. Kamal Mohan Gupta, AOR

Mr. P.R. Kovilan Poongkuntran, Adv.
Mrs. Geetha Kovilan, AOR

Mr. Abhilash M.r., Adv.
Mr. Ranjan Kumar, AOR
Mr. Mr. Vinodh Kanna B.,, Adv.
Ms. Manjari Singh, Adv.
Ms. Ann Melvin, Adv.
Mr. Kapil Dev Yadav, Adv.

Mr. P. S. Sudheer, AOR

Mr. C. Aryama Sundaram, Sr. Adv.
Mr. Sreegesh M.k, Adv.
Mr. A. Venayagam Balan, AOR
Ms. Rohini Musa, Adv.
Mrs. Santhanalakshmi, Adv.
Mr. Puneet Thakur, Adv.
Ms. Radhika, Adv.
Mrs. Meera Karta, Adv.
Mr. R K Pandey, Adv.

Mr. Ramesh Babu M. R., AOR
Mr. Narveer Yadav, Adv.
Mr. Siddhartha Sati, Adv.


             11
Mr. B A Prabhu Shankar, Adv.

Mr. Colin Gonsalves, Sr. Adv.
Mr. Kamran Khwaja, Adv.
Mr. Manik Gupta, Adv.
Mr. Satya Mitra, AOR

Ms. Malini Poduval, AOR

M/S. Mukesh Kumar Singh And Co., AOR
Mr. Padmesh Mishra, Adv.
Mr. Gurudatta Ankolekar, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. Narendra Kumar Goyal, Adv.
Mr. Vikash Kumar, Adv.
Ms. Maulshree, Adv.
Mr. L.sivaraman, Adv.
Mr. Kadam Hans, Adv.
Mr. C.m Dwivedi, Adv.
Mr. A.k Chaturvedi, Adv.
Ms. Anushka Mamgain, Adv.
Ms. Komal Sharma, Adv.
Ms. Kajal Rani, Adv.
Mr. Kunwar Siddhartha Singh, Adv.

Mr. Vishnu Shankar Jain, AOR
Ms. Marbiang Khongwir, Adv.
Ms. Mani Munjal, Adv.
Mr. Parth Yadav, Adv.
Mr. Saurabh Singh, Adv.

Mr. C.S. Vaidyanathan, Sr. Adv.
Mr. P. V. Yogeswaran, AOR
Mr. Bhakti Vardhan Singh, Adv.
Mr. Vinayak Goel, Adv.
Mr. Ronak Shankar Agarwal, Adv.
Mr. Ashish Kumar Upadhyay, Adv.
Mr. Y. Lokesh, Adv.
Mr. V. Kandha Prabhu, Adv.
Ms. Dhatri Singh, Adv.
Ms. Maitri Goal, Adv.
Mr. L. R. Venkatesan, Adv.
Mr. Arun Singh, Adv.
Ms. Hari Preethi, Adv.
Mr. K Velmurugan, Adv.
Mr. Guneswaran Pv, Adv.

Mr. A. Raghunath, AOR

Mr. Shishir Pinaki, AOR
Mr. D. Mahesh Babu, Adv.
Mr. Jojo Jose, Adv.


             12
Ms. Sunitha Jhon, Adv.
Mr. Dhanaeswar Gudapalli, Adv.
Mr. Satyeyu Veer, Adv.
Mr. Dr. Bhim Pratap Singh, Adv.
Ms. Mallika Das, Adv.
Mr. Bamandla Venkatesh, Adv.

Mr. V. K. Biju, AOR
Mr. Jha Amlendu Kumar Akhilesh Kumar, Adv.
Mr. Subodh Kumar Pathak, Adv.
Mr. Atul Tripathi, Adv.
Ms. Anjali Mishra, Adv.

Mr. M. T. George, AOR

M/S. Kmnp Law Aor, AOR
Mr. Rohan Thawani, Adv.
Mr. Kuriakose Varghese, Adv.
Ms. Pooja Dhar, Adv.
Mr. V.shyamohan, Adv.
Ms. Priyanka Agarwal, Adv.
Ms. Sradhaxna Mudrika, Adv.
Ms. Anshika Bajpai, Adv.
Ms. Vrinda Goel, Adv.

Mr. V. Giri, Sr. Adv.
Mr. Tushar Singh, Adv.
Mr. Yashaswi Sk Chocksey, Adv.
Mr. Rahul Narang, Adv.
Mr. Harshad Sundar, Adv.
Mr. Nihar Dharmadhikari, Adv.
Mr. Durga Dutt, Adv.
Ms. Aishwarya Raj Mishra, Adv.
Mr. Krishna Kumar Singh, AOR

Mr. Jose Abraham, AOR

Mr. K. Rajeev, AOR
Ms. Niveditha R Menon, Adv.
Mr. Aditya Verma, Adv.
Mr. Tarun Kumar, Adv.

Mr. Parijat Kishore, AOR

Mr. Renjith B. Marar, Adv.
Ms. Lakshmi N. Kaimal, AOR
Mr. Arun Poomulli, Adv.
Mr. Harsh Vardhan Shyam, Adv.
Ms. Jeby Mather, Adv.

Ms. Shobha Ramamoorthy, AOR
Mr. Shilp Vinod, Adv.


             13
Ms. Supriya, Adv.
Mr. Rahul Bajaj, Adv.

Mr. J. Sai Deepak, Sr. Adv.
Mr. Suvidutt M.s., AOR
Ms. Deepika Singh, Adv.
Ms. Disha Puri, Adv.
Mr. R. Abhishek, Adv.
Ms. Shaktiki Sharma, Adv.
Mr. Avinash Sharma, Adv.
Ms. Purnima Vashishtha, Adv.
Mr. Sidhi Pramodh Rayudu, Adv.
Mr. Avinash K Sharma, Adv.
Mr. Ashutosh Nagar, Adv.
Mrs. Renu Yadav, Adv.

Dr. G. Sivabalamurugan, AOR
Mr. Selvaraj Mahendran, Adv.
Mr. Hari Krishnan Pv, Adv.
Mr. Kavin Ananth C, Adv.
Ms. Heena, Adv.
Mrs. A Ashoka Devi, Adv.
Mr. Dhass Prathap Singh Vm, Adv.
Mr. Adhi Keshavan C, Adv.

Mr. Robin Khokhar, AOR
Mr. Ram Bhadauria, Adv.
Mr. Anjan Datta, Adv.
Mr. Ashutosh Dubey, Adv.
Ms. Ritu Reniwal, Adv.
Mr. B.n. Dubey, Adv.
Ms. Rajshri A Dubey, Adv.
Ms. Ishita Srivastava, Adv.

Mr. J Sai Deepak, Sr. Adv.
Mr. K. V. Muthu Kumar, AOR
Ms. Anu B, Adv.
Ms. Gagandeep Chauhan, Adv.

Mr. Piyush Dwivedi, AOR

Mr. Raju Ramachandran, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Ms. Manik Karanjawala, Adv.
Ms. Nandini Gore, Adv.
Mr. Jatin Mongia, Adv.
Ms. Tahira Karanjawala, Adv.
Mr. Arjun Sharma, Adv.
Ms. Niharika Karanjawala, Adv.
Ms. Shruti Narayan, Adv.
Mr. Vikram Aditya Narayan, Adv.
Mr. Akhil Abraham Roy, Adv.


             14
Ms. Swati Bhardwaj, Adv.
Ms. Prerna Shaha, Adv.
Mr. Pranav Garg, Adv.
Mr. Mohd. Afeef, Adv.
Ms. Nida Khan Salim, Adv.
Mr. Aditya Sidhra, Adv.
M/S. Karanjawala & Co., AOR

Mr. R. Krishnaraj, Adv.
Mr. Tom Joseph, AOR
Dr. Linto K.b., Adv.
Mr. Kumar Gaurav, Adv.
Ms. Anugraha Sabu, Adv.

Mr. Pritam Singh, Adv.
Mr. Umesh Kumar Shukla, Adv.
Mr. A. Srinivas Rao, Adv.
Mr. Om Prakash, Adv.

Mr. Darius Khambata, Sr. Adv.
Ms. Indira Jaisingh, Sr. Adv.
Mr. Ravindra Shrivastava, Sr. Adv.
Mr. Sidharth Luthra, Sr. Adv.
Ms. Shiraz Contractor Patodia, AOR
Ms. Nina Nariman, Adv.
Mr. Ashish Singh, Adv.
Ms. Divya Sharma, Adv.
Ms. Juhi Chawla, Adv.
Mr. Mayank Singhal, Adv.
Mr. Adityaraj Patodia, Adv.
Ms. Shruti Verma, Adv.
Mr. Boudhik Garg, Adv.
Mr. Atharv Joshi, Adv.
Ms. Kavya Verma, Adv.
Ms. Khushi Rastogi, Adv.
Mr. Arjun Sharma, Adv.
Mr. Svarit Uniyal Mishra, Adv.
Ms. Padmja Mishra, Adv.
Ms. Madhusruthi Neelakantan, Adv.
Ms. Aditi Paul, Adv.
Ms. Sumana Mukherjee, Adv.

Mr. Ram Narayan Mohanty, Adv.
Mr. Veer Pratap Singh, AOR

Mr. Rakesh K. Khanna, Sr. Adv.
Ms. Sunita Tiwari, Adv.
Mr. T.S. Chaudhary, Adv.
Ms. Sadhana Sandhu, AOR
Mr. Aditya Pushkal Khanna, Adv.
Ms. Ramya Khanna, Adv.



              15
                  Ms. T. Geetha, Adv.
                  Mr. Krishna Kumar Singh, AOR

                  Ms. T. Geetha, Adv.
                  Mr. P.V. Yogeswaran, AOR

For Respondent(s) :Ms. Usha Nandini V., AOR

                   Mr. Raju Ramachandran, Sr. Adv.
                   Mr. Gopal Subramanium, Sr. Adv.
                   Ms. Nandini Gore, Adv.
                   Mr. Siddharth Bhatnagar, Sr. Adv.
                   Mr. Gaurav Agrawal, Sr. Adv.
                   Ms. Sonia Nigam, Adv.
                   Mr. Malcolm Siganporia, Adv.
                   Ms. Tahira Karanjawala, Adv.
                   Ms. Manik Karanjawala, Adv.
                   Ms. Gauri Subramanium, Adv.
                   Mr. Arjun Singh Surjewala, Adv.
                   Mr. Rohan Sharma, Adv.
                   Mr. Akarsh Sharma, Adv.
                   Mr. Jatin Mongia, Adv.
                   Mr. Kartik Bhatnagar, Adv.
                   Ms. Simran Kaur, Adv.
                   Mr. Arjun Singh Gautam, Adv.
                   Mr. Arjun Sharma, Adv.
                   Ms. Ambika, Adv.
                   Ms. Niharika Karanjawala, Adv.
                   Ms. Unnimaya, Adv.
                   Ms. Shruti Narayan, Adv.
                   Mr. Vipul Pathak, Adv.
                   Mr. Vikram Aditya Narayan, Adv.
                   Ms. Liza Vohra, Adv.
                   Mr. Akhil Abraham Roy, Adv.
                   Mr. Jayavardhan Singh, Adv.
                   Mr. Joel George, Adv.
                   Ms. Swati Bhardwaj, Adv.
                   Ms. Prerna Shaha, Adv.
                   Mr. Siddhant Juyal, Adv.
                   Mr. Pranav Garg, Adv.
                   Mr. Raghav Kohli, Adv.
                   Mr. Mohd. Afeef, Adv.
                   Mr. Adnan Yousaf, Adv.
                   Ms. Nida Khan Salim, Adv.
                   Mr. Ankit Malhotra, Adv.
                   Mr. Aditya Sidhra, Adv.
                   Ms. Roserin Jerald, Adv.
                   Mr. Utkarsh Krishna, Adv.
                   Mr. Jagajeet Singh, Adv.
                   Ms. Shrija Rawat, Adv.
                   Ms. Kaarunya Lakshmi, Adv.
                   Ms. Sejal Jain, Adv.
                   Mr. Nakul Patwardhan, Adv.

                                16
M/S. Karanjawala & Co., AOR

Mr. Purushottam Sharma Tripathi, AOR

Mr. Abhilash. M. R, Adv.
Mr. Sayooj Mohandas. M, Adv.
Ms. Manjari Singh, Adv.
Ms. Ann Melvin, Adv.
Mr. P. R. Rajhans, Adv.
Mr. Amarnath Gupta, Adv.
Mr. S. Jyotiranjan, Adv.
Mr. Vishal Arun, AOR

Mr. Siddhartha Chowdhury, AOR
M/S. Lawyer S Knit & Co, AOR

Mr. Mukul Rohatgi, Sr. Adv. (I.A. No. 6068/2020)
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Pankaj Sawant, Sr. Adv.
Mr. Ammar A. Faizullabhoy, Adv.
Mr. Sameer Parekh, Adv.
Mr. Abeezar E. Faizullabhoy, Adv.
Mr. D.p. Mohanty, Adv.
Mr. Murtaza Kachwalla, Adv.
Ms. Ranjeeta Rohatgi, Adv.
Mr. Moinuddin Algaus Shaikh, Adv.
Ms. Sonal Gupta, Adv.
Ms. Sreeparna Basak, Adv.
Ms. Ruchi Krishna Chauhan, Adv.
Ms. Akshita Dogra, Adv.
Mr. Siddharth Samaiya, Adv.
Mr. Akhil Shresth, Adv.
Mr. Raghav Agrawal, Adv.
Ms. Ira Mahajan, Adv.
Mr. Juzer Shakir, Adv.
Mr. Huzaifa Saifee, Adv.
Mr. Mustafa Maimoon, Adv.
Mr. Aliasgar Najmi, Adv.
Mr. Hatim Batterywala, Adv.
Ms. Arwa Sarkar, Adv.
Mr. Shyam Divan, Sr. Adv. (I.A. No. 4721/2020)
Mr. Aliasgar Shehabuddin, Adv.
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. E.r. Kumar, Adv.
Mr. Ashok Kumar Jain, Adv.
Mr. Abhishek Baid, Adv.
Mr. Anup Jain, Adv.
Ms. Swati Bhardwaj, Adv.
Mr. Abhishek Thakral, Adv.
Ms. Apurba Pattanayak, Adv.
Mr. Mohit Bafna, Adv.
Ms. Sharen Joel, Adv.
Mr. Dilpreet Singh Dardi, Adv.

             17
Ms. Suvasita Chopra, Adv.
Mr. Ravindra Kumar, Adv.
M/S. Parekh & Co., AOR

M/S.   S. Narain & Co., AOR

Dr. Abhishek M. Singhvi, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. L. Nidhiram Sharma, Adv.
Mr. Aditya Dhingra, Adv.
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Mr. Jashan Vir Singh, Adv.
Ms. Nivedita Sudheer, Adv.

Mr. R. P. Gupta, AOR
Mr. Sachin Dhingiya, Adv.
Mr. Ashish Kumar Bokadia, Adv.

Mr. Tushar Mehta, Solicitor General
Mr. K.M. Nataraj, A.S.G.
Mr. Vikramjit Banerjee, A.S.G.
Mr. Rajat Nair, Adv.
Ms. Vanshaja Shukla, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Aman Mehta, Adv.
Ms. Astha Singh, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Digvijay Dam, Adv.
Ms. Prerna Dhall, Adv.
Ms. Mrigna Shekhar, Adv.
Dr. N. Visakamurthy, AOR
Mr. G. S. Makker,(aor), Adv.

Mr. Tushar Mehta, Solicitor General
Mr. Rajat Nair, Adv.
Mr. Kanu Agrawal, Adv.
Ms. Astha Singh, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Digvijay Dam, Adv.
Ms. Prerna Dhal, Adv.
Mr. Mrigna Shekhar, Adv.
Ms. Madhulika Upadhyay, AOR

Mr. Siddharth Dharmadhikari, Adv.
Mr. Tushar Mehta, Solicitor General
Mr. Aniruddha Joshi, Sr. Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
Mr. Aaditya Aniruddha Pande, AOR


              18
Mr. Shrirang B. Varma, Adv.
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
Ms. Sushmita Pandey, Adv.
Ms. Arunima Das, Adv.
Mr. Ashwin Hirulkar, Adv.
Ms. Kunika Bansal, Adv.
Ms. Chitransha Singh Sikarwar, Adv.
Mr. Harsh, Adv.
Mr. Harshavardhan V. Ghadge, Adv.
Ms. Jagruti, Adv.

Mr. Javed Shaikh, Adv.
Mr. Syed Ahmed Saud, Adv.
Mr. Mohd. Parvez Dabas, Adv.
Mr. Daanish Ahmed Syed, Adv.
Mr. Uzmi Jameel Husain, Adv.
Mr. Mohd. Shahib, Adv.
Mr. Seemab Qayyum, Adv.
Mr. Mohammad Aadil Khan, Adv.
Mr. Mohd Shakim, Adv.
M/s Shakil Ahmad Syed, AOR

Ms. Hemantika Wahi, AOR

Mr. M. R. Shamshad, Sr. Adv.
Mr. Fuzail Ahmad Ayyubi, AOR
Mr. Ibad Mushtaq, Adv.
Ms. Akanksha Rai, Adv.
Ms. Gurneet Kaur, Adv.
Mr. Arijit Sarkar, Adv.
Mr. Hasan Raza Khan, Adv.

Mr. C. K. Sasi, AOR
Dr. Kk Geetha, Adv.
Ms. Meena K Poulose, Adv.

Mr. Sravan Kumar Karanam, AOR
Mr. Kumar Abhishek, Adv.
Mr. P. Venkatraju, Adv.
Ms. G. Sushmita, Adv.
Ms. M. Harshini, Adv.
Ms. Santosh Kumar Yadav, Adv.

Ms. G. Indira, AOR

Ms. Swati Ghildiyal, AOR
Ms. Apoorva Anand, Adv.

Ms. Sansriti Pathak, AOR



             19
Mr. Shyam Divan, Sr. Adv.
Ms. Tanvi Dubey, AOR
Mr. Yash Dubey, Adv.
Mr. Rongon Choudhury, Adv.
Ms. Srishti Agarwal, Adv.
Mr. Mekala Ganesh Kumar Reddy, Adv.
Mr. Padmaja Tarrigopula, Adv.
Mr. Suryam Gannavarapu, Adv.
Mr. Masalegar Hidayathulla, Adv.
Mr. Shaik Salman Shanawaz, Adv.
Mr. Shaik Shoaib Nawaz, Adv.
Mr. Mohit Upadhyay, Adv.

Mr. Alabhya Dhamija, AOR
Mr. Tadimalla Bhaskar Gowtham, Adv.
Mr. Ramesh Allanki, Adv.
Mr. Subodh Patil, Adv.
Mr. Santosh Kumar, Adv.
Ms. Mahima Pandey, Adv.
Mr. Krishna Kant Dubey, Adv.
Mr. Vivek Kumar Pandey, Adv.
Ms. Bhavya Tyagi, Adv.
Mr. Yashraj Singh Bundela, Adv.
Ms. Aruna Gupta, Adv.
Mr. Syed Ahmad Naqvi, Adv.
Mr. Praveen Kumar Sharma, Adv.
Ms. Shriya Gilhotra, Adv.
Mr. Arjun Aggarwal, Adv.
Mr. Shreevardhan Dhoot, Adv.
Mr. Surya Pratap Tyagi, Adv.
Mr. Ankit Banati, Adv.
Mr. Yuganshu Sharma, Adv.
Mr. Shreeyash U Lalit, Adv.
Mr. Rushabh Vidyarthi, Adv.

Mr. S. Sriram, Sr. Adv.
Ms. Divya Roy, AOR
Mr. Rahul G. Tanwani, Adv.
Mr. Yashraj Singh Bundela, Adv.
Ms. Priyanka Das, Adv.
Mr. Akshay Nagarajan, Adv.
Mr. Alabhya Dhamija, Adv.
Mr. Shreyas Reddy P., Adv.
Ms. Amrutha Boppudi, Adv.
Mr. Saaketh Kasibhatla, Adv.
Mr. Vinay Krishna Kodali, Adv.
Mr. Sai Saran Chodisetty, Adv.
Mr. Sri Krishna Reddy M, Adv.
Mr. Kartik Brundavan, Adv.
Mr. Dharun Lakshman, Adv.
Ms. Laya Venkataraman, Adv.
Mr. Aditya Shekhar, Adv.


             20
Mr. Raju Ramachandran, Sr. Adv.
Mr. Gopal Subramanium, Sr. Adv.
Ms. Nandini Gore, Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Mr. Gaurav Agrawal, Sr. Adv.
Ms. Sonia Nigam, Adv.
Mr. Malcolm Siganporia, Adv.
Ms. Tahira Karanjawala, Adv.
Ms. Manik Karanjawala, Adv.
Ms. Gauri Subramanium, Adv.
Mr. Arjun Singh Surjewala, Adv.
Mr. Rohan Sharma, Adv.
Mr. Akarsh Sharma, Adv.
Mr. Jatin Mongia, Adv.
Mr. Kartik Bhatnagar, Adv.
Ms. Simran Kaur, Adv.
Mr. Arjun Singh Gautam, Adv.
Mr. Arjun Sharma, Adv.
Ms. Ambika, Adv.
Ms. Niharika Karanjawala, Adv.
Ms. Unnimaya, Adv.
Ms. Shruti Narayan, Adv.
Mr. Vipul Pathak, Adv.
Mr. Vikram Aditya Narayan, Adv.
Ms. Liza Vohra, Adv.
Mr. Akhil Abraham Roy, Adv.
Mr. Jayavardhan Singh, Adv.
Mr. Joel George, Adv.
Ms. Swati Bhardwaj, Adv.
Ms. Prerna Shaha, Adv.
Mr. Siddhant Juyal, Adv.
Mr. Pranav Garg, Adv.
Mr. Raghav Kohli, Adv.
Mr. Mohd. Afeef, Adv.
Mr. Adnan Yousaf, Adv.
Ms. Nida Khan Salim, Adv.
Mr. Ankit Malhotra, Adv.
Mr. Aditya Sidhra, Adv.
Ms. Roserin Jerald, Adv.
Mr. Utkarsh Krishna, Adv.
Mr. Jagajeet Singh, Adv.
Ms. Shrija Rawat, Adv.
Ms. Kaarunya Lakshmi, Adv.
Ms. Sejal Jain, Adv.
Mr. Nakul Patwardhan, Adv.
M/S. Karanjawala & Co., AOR

Mr. B. Arvind Srevatsa, Adv.
Ms. Nithyashree Rajagopal, Adv.
Mr. M. U. Vikkiram Raj, Adv.
Mr. M. V. Arjun Ram, Adv.
Mr. A. Karthik, AOR


             21
Mr. Sanjeev Kumar Aggarwal, Adv.
Mr. Mohit Kumar Gupta, Adv.
Ms. Eliza Gupta, Adv.
Mr. Dharma Datta Verma, Adv.
Mr. Sanjeev Kumar, AOR

Mr. Sidharth Luthra, Sr. Adv.
Mr. Nitin Saluja, AOR
Ms. Nimisha Menon, Adv.
Mr. Samarth Luthra, Adv.
Mr. Manas Agrawal, Adv.
Ms. Kamakshi Gupta, Adv.
Ms. Anusha Soni, Adv.
Ms. Pranya Madan, Adv.
Ms. Yamini Rizvi, Adv.
Ms. Nandini Chauhan, Adv.

Ms. Indira Jaising, Sr. Adv.
Mr. Mohan Katarki, Sr. Adv.
Mr. Prashant Padmanabhan, AOR
Mr. Paras Nath Singh, Adv.

Ms. Praseena Elizabeth Joseph, AOR

Ms. Shraddha Deshmukh, AOR
Mr. Sanchit Singh, Adv.
Mr. Sarthak Gupta, Adv.
Mr. Kaustubh Khanna, Adv.

Ms. Neha Mehta Satija, AOR

Mr. Talha Abdul Rahman, AOR
Mr. Sudhanshu Tewari, Adv.
Mr. Faizan Ahmed, Adv.

Mr. Venkita Subramoniam T.r, AOR

Mr. Nachiketa Joshi, Sr. Adv.
Mr. Suvidutt M.s., AOR
Ms. Deepika Singh, Adv.
Ms. Disha Puri, Adv.
Mr. Sai Shashank, Adv.
Ms. Ruchil Raj, Adv.
Mr. Pankaj Singhal, Adv.
Mr. Bhaskar Bhushan, Adv.
Mr. Ayush Anand, Adv.
Mr. Alabhya Dhamija, Adv.
Ms. Mahima Pandey, Adv.
Mr. Aditya Kashyap, Adv.
Ms. Sucheta Joshi, Adv.
Mr. Aravind C, Adv.
Mr. Aditya Sharma, Adv.


             22
Mr. Vijay Hansaria, Sr. Adv.
Ms. Kavya Jhawar, Adv.
Ms. Nandini Rai, Adv.
Mr. Aashay Shukla, Adv.
Ms. Srija Choudhury, AOR

Mr. Kailas Bajirao Autade, AOR
Ms. Resmitha R. Chandran, AOR

Mr. K. V. Muthu Kumar, AOR
Ms. Sarita Kanwar, Adv.
Mr. Mvs Anil Kumar Rajagiri, Adv.
Mr. P Bharat Kumar, Adv.

Mr. V. K. Biju, AOR
Mr. Jha Amlendu Kumar Akhilesh Kumar, Adv.
Mr. Subodh Kumar Pathak, Adv.
Mr. Atul Tripathi, Adv.
Ms. Anjali Mishra, Adv.

Ms. Sneha Kalita, AOR

Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Juzer Shakir, Adv.
Ms. Shachi Udeshi, Adv.
Mr. Dharav Shah, Adv.
Ms. Apoorva Kaushik, Adv.
Mr. Shubham Saini, Adv.
Mr. Uday Mathur, Adv.
Mr. Nidhiram Sharma, Adv.
Mr. Aditya Dhingra, Adv.
Mr. Sujith Nair, Adv.
Mr. Pranaya Goyal, AOR

Mr. Raju Ramachandran, Sr. Adv.
Mr. Gopal Subramanium, Sr. Adv.
Ms. Nandini Gore, Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Mr. Gaurav Agrawal, Sr. Adv.
Ms. Sonia Nigam, Adv.
Mr. Malcolm Siganporia, Adv.
Ms. Tahira Karanjawala, Adv.
Ms. Manik Karanjawala, Adv.
Ms. Gauri Subramanium, Adv.
Mr. Arjun Singh Surjewala, Adv.
Mr. Rohan Sharma, Adv.
Mr. Akarsh Sharma, Adv.
Mr. Jatin Mongia, Adv.
Mr. Kartik Bhatnagar, Adv.
Ms. Simran Kaur, Adv.
Mr. Arjun Singh Gautam, Adv.


             23
Mr. Arjun Sharma, Adv.
Ms. Ambika, Adv.
Ms. Niharika Karanjawala, Adv.
Ms. Unnimaya, Adv.
Ms. Shruti Narayan, Adv.
Mr. Vipul Pathak, Adv.
Mr. Vikram Aditya Narayan, Adv.
Ms. Liza Vohra, Adv.
Mr. Akhil Abraham Roy, Adv.
Mr. Jayavardhan Singh, Adv.
Mr. Joel George, Adv.
Ms. Swati Bhardwaj, Adv.
Ms. Prerna Shaha, Adv.
Mr. Siddhant Juyal, Adv.
Mr. Pranav Garg, Adv.
Mr. Raghav Kohli, Adv.
Mr. Mohd. Afeef, Adv.
Mr. Adnan Yousaf, Adv.
Ms. Nida Khan Salim, Adv.
Mr. Ankit Malhotra, Adv.
Mr. Aditya Sidhra, Adv.
Ms. Roserin Jerald, Adv.
Mr. Utkarsh Krishna, Adv.
Mr. Jagajeet Singh, Adv.
Ms. Shrija Rawat, Adv.
Ms. Kaarunya Lakshmi, Adv.
Ms. Sejal Jain, Adv.
Mr. Nakul Patwardhan, Adv.
M/S. Karanjawala & Co., AOR

Mr. Md. Nizamuddin Pasha, Adv.
Ms. Ranjeeta Rohatgi, AOR
Mr. Mushtaq Salim, Adv.
Mr. Sidharth Kaushik, Adv.
Mr. Arif Ali, Adv.
Ms. Shrika Gautam, Adv.
Mr. Yuvraj Kashyap, Adv.

Mr. Shadan Farasat, Sr. Adv.
Mr. Harshit Anand, Adv.
Mr. Kaustubh Chaturvedi, Adv.
Mr. Shourya Dasgupta, Adv.
Ms. Suvarna Swain, Adv.
Mr. Yashwant Singh, AOR


Mr. Pradeep Kumar Rai, Sr. Adv.
Ms. Farhat Naim, Adv.
Mrs. Rajshree Rai, Adv.
Mr. Vinay Kumar Rai, Adv.
Mr. Shreyansh Singh, Adv.
Mr. Ranjeet Kumar, Adv.


             24
Ms. Shweta, Adv.
Ms. Shaiffy Arora, Adv.
Ms. Modoyia Kayina, Adv.
Mr. Paras Chauhan, Adv.
Mr. Parimal Rai, Adv.
Mr. Virendra Singh, Adv.
Mr. Vaibhav Agarwal, Adv.
Mr. Devi Prasad Semwal, Adv.
Mr. Vijai Pratap Singh, Adv.
Mr. Ashok Pratap Rai, Adv.
M/s R And R Law Associates, AOR

Mr. Venkata Raghuvamsy D. , AOR

Mr. Uday Bedi,, Adv.
Ms. Varisha Sharma,, Adv.
Ms. Smiksha Singhroha,, Adv.
Ms. Shivani Agarwal,, Adv.
Mr. Varun Kumar, Adv.
Ms. Manju Jetley, AOR
Mr. Yogesh Vats, Adv.

Mr. Varun Thakur, Adv.
Mr. Ramkaran, Adv.
Ms. Shraddha Saran, Adv.
Ms. Vishakha Singh Chauhan, Adv.
Mr. Varinder Kumar Sharma, AOR

Mr. R. Krishnaraj, Adv.
Mr. R K Singh, Adv.
Mrs. Neeraj Singh, Adv.
Mr. Tom Joseph, AOR

Mr. T. Hari Hara Sudhan , AOR
Mr. Varun Varma, Adv.
Mr. Jatin Malik, Adv.
Mr. Swadesh Bansal, Adv.
Mr. Shray Sashank, Adv.
Ms. Susmita Singh, Adv.
Mr. Dilip Shukla, Adv.
Mr. Sarthak Upadhyaya, Adv.
Mr. Manaj Sarkar, Adv.
Mr. Chandril Chattopadhyay, Adv.
Mr. Aakash Choudhary, Adv.
Ms. Himali Choudhary, Adv.

Mr. Lakshmi Raman Singh, AOR

Mr. K. Radhakrishnan, Sr. Adv.
Ms. Pankhuri Shrivastava, Adv.
Ms. Neelam Sharma, AOR
Mr. C. Kranthi Kumar, Adv.


             25
Mr. Alekshendra Sharma, Adv.
Mr. Deepankar Kumar, Adv.

Mr. Vikash Chandra Shukla , AOR
Mrs. Rekha Pandey, AOR

Mr. M. R. Shamshad, Sr. Adv.
Mr. Fuzail Ahmad Ayyubi, AOR
Mr. Ibad Mushtaq, Adv.
Ms. Akanksha Rai, Adv.
Ms. Gurneet Kaur, Adv.
Mr. Arijit Sarkar, Adv.
Mr. Hasan Raza Khan, Adv.

Mr. J. Sai Deepak, Sr. Adv.
Mr. Yadav Narender Singh, AOR
Mr. Manu Prakash Upadhyay, Adv.
Mr. Veerendr Singh Yadav, Adv.
Mr. Mayank Kumar Singh, Adv.
Mr. Hitesh Kumar Yadav, Adv.
Mr. Mudit Bansal, Adv.
Mr. Girraj Singh Yadav, Adv.

Mr. Mukul Rohatgi, Sr. Adv. (I.A. No. 6068/2020)
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Pankaj Sawant, Sr. Adv.
Mr. Ammar A. Faizullabhoy, Adv.
Mr. Sameer Parekh, Adv.
Mr. Abeezar E. Faizullabhoy, Adv.
Mr. D.P. Mohanty, Adv.
Mr. Murtaza Kachwalla, Adv.
Ms. Ranjeeta Rohatgi, Adv.
Mr. Moinuddin Algaus Shaikh, Adv.
Ms. Sonal Gupta, Adv.
Ms. Sreeparna Basak, Adv.
Ms. Ruchi Krishna Chauhan, Adv.
Ms. Akshita Dogra, Adv.
Mr. Siddharth Samaiya, Adv.
Mr. Akhil Shresth, Adv.
Mr. Raghav Agrawal, Adv.
Ms. Ira Mahajan, Adv.
Mr. Juzer Shakir, Adv.
Mr. Huzaifa Saifee, Adv.
Mr. Mustafa Maimoon, Adv.
Mr. Aliasgar Najmi, Adv.
Mr. Hatim Batterywala, Adv.
Ms. Arwa Sarkar, Adv.
Mr. Shyam Divan, Sr. Adv. (I.A. No. 4721/2020)
Mr. Aliasgar Shehabuddin, Adv.
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. E.r. Kumar, Adv.
Mr. Ashok Kumar Jain, Adv.


             26
Mr. Abhishek Baid, Adv.
Mr. Anup Jain, Adv.
Ms. Swati Bhardwaj, Adv.
Mr. Abhishek Thakral, Adv.
Ms. Apurba Pattanayak, Adv.
Mr. Mohit Bafna, Adv.
Ms. Sharen Joel, Adv.
Mr. Dilpreet Singh Dardi, Adv.
Ms. Suvasita Chopra, Adv.
Mr. Ravindra Kumar, Adv.
M/S. Parekh & Co., AOR

Mr. Vivek Sharma, AOR
Dr. Vijay Kumar Sharma, Adv.

Mr. Rakesh Dwivedi, Sr. Adv.
Ms. Aditi Tripathi, AOR
Mr. Praneet Pranav, Adv.
Mr. Amit Mishra, Adv.
Mr. Amit Sharma, Adv.
Mr. Eklavya Dwivedi, Adv.
Mr. Raghu Vamsy Dasika, Adv.
Ms. Sindoola Vnl, Adv.
Mr. V.c. Shukla, Adv.
Mr. Aishvary Vikram, Adv.
Ms. Mitakshara Goyal, Adv.
Mr. Ajay Awasthi, Adv.
Mr. Aditya Kashyap, Adv.
Mr. Rishikesh Haridas, Adv.
Ms. Purima Malik, Adv.
Mr. Siddharth Relan, Adv.
Mr. Ashutosh Mishra, Adv.
Mr. Lakshya Siddheshwar Pandey, Adv.
Mr. Mohd. Yasir, Adv.
Ms. Isha Barshiliya, Adv.
Ms. Ishika Baheti, Adv.
Ms. Thithiksha Padmam, Adv.
Mr. Anchit Singla, Adv.
Ms. Astha Singh, Adv.
Mr. Devesh Mohan, Adv.
Ms. Himadri Haksar, Adv.
Ms. Shruti Verma, Adv.

Ms. Fauzia Shakil, Adv.
Mr. Farrukh Rasheed, AOR

Ms. Savita Singh, AOR

Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Rohan Thawani, Adv.
Ms. Pooja Dhar, AOR



             27
Mr. R. C. Kaushik, AOR

Mr. Preet Pal Singh, AOR
Ms. Maneka Guruswamy, Sr. Adv.
Ms. Swati Parhi, Adv.

Mr. Jaideep Gupta, Sr. Adv.
Mr. P.V. Surendra Nath, Sr. Adv.
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mrs. Devika A.l., Adv.
Mr. Riddhi Bose, Adv.
Ms. Rachita Chawla, Adv.
Ms. Sampriti Baksi, Adv.
Ms. Rishi Agrawal, Adv.
Mr. Sawan Kumar Shukla, Adv.
Mr. E. Keerthi Priyan, Adv.

Mr. Kumar Shivam, AOR
Mr. Shresth Gautam, Adv.
Mr. Sameer Ranjan, Adv.
Mr. Rajarshi Singh, Adv.
Mr. Giri Prasad, Adv.
Ms. Purnima Malik, Adv.
Mr. Mahesh Rathore, Adv.
Mr. Shripal Upadhyay, Adv.
Mr. Kartikya Mudgal, Adv.
Mr. Rajatdeep Sharma, Adv.
Mr. Aman Saini, Adv.
Mr. Kapil Kumar Sharma, Adv.
Mr. Alok Prabhat, Adv.
Mr. Himanshu Chugh, Adv.
Mr. Saket Singh, Adv.
Mr. Arivazhagan A. C., Adv.

Ms. Divya Jyoti Singh, AOR

Mr. Jaideep Gupta, Sr. Adv.
Mr. P.v. Surendra Nath, Sr. Adv.
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mrs. Devika A.l., Adv.
Mr. Riddhi Bose, Adv.
Ms. Rachita Chawla, Adv.
Ms. Sampriti Baksi, Adv.
Ms. Rishi Agrawal, Adv.
Mr. Sawan Kumar Shukla, Adv.
Mr. E. Keerthi Priyan, Adv.


             28
Mr. Gopal Sankaranarayanan, Sr. Adv.
Ms. Aarthi Rajan, AOR
Mr. Arvind Srevatsa, Adv.
Ms. Abhilasha Shrawat, Adv.
Mr. Kartik Malhotra, Adv.
Mr. Amar Kumar, Adv.
Mr. Vishal Sinha, Adv.
Mr. Tushar Shrivastava, Adv.
Mr. Siddharth Venugopal, Adv.
Mr. Aayushman Aggarwal, Adv.
Mr. Pradyut Kashyap, Adv.
Ms. Trisha Chandran, Adv.
Ms. Smruthi Gangadhar, Adv.
Mr. Madhav Gupta, Adv.
Mr. Shrutanjaya Bhardwaj, Adv.
Ms. Aditi Gupta, Adv.

Mr. Krishna Kumar Singh, AOR
Mr. Ramesh Kumar Mishra, Adv.
Mr. Sriharsha Peechara, Adv.
Mr. Kumar Muralidhar, Adv.
Mr. Rajiv Kumar Choudhry, Adv.
Mr. Arun Kanwa, Adv.
Mr. Gautam Barnwal, Adv.
Mr. Kumar Abhishek, Adv.

Mr. Krishnan Venugopal, Sr. Adv.
Mr. Manu Nair, Adv.
Ms. Vrinda Bhandari, Adv.
Mr. Bhavik Lalan, Adv.
Mr. Neelabh Shreesh, Adv.
Mr. Manik Sachdeva, Adv.
Ms. Riya Basu, Adv.
Mr. Aryan Roy, Adv.
Mr. Saurabh Gupta, Adv.
Ms. Samridhi Shukla, Adv.
Ms. Zubia Rehan, Adv.
Ms. Aalokaa Verma, Adv.
Mr. Avinash Mathews, Adv.
Ms. Umang Motiyani, Adv.
Ms. Nandini Kaushik, Adv.
Ms. Nitya Jain, Adv.
Mr. Ashok Dedhia, Adv.
Mr. S. S. Shroff, AOR

Mr. P.S. Baghel, Sr. Adv.
Mr. Ajay Kumar Singh, AOR
Mr. Yatharth Singh, Adv.
Mr. Vipin Kumar Mishra, Adv.
Ms. Shrishti Gautam, Adv.
Mr. Divyansh Singh, Adv.


             29
Mr. Avdhesh Kumar Singh, Adv.
Mr. Neeraj Sharma, Adv.
Dr. Bheem Pratap Singh, Adv.
Mr. Shanti Swaroop Singh, Adv.
Mr. Chandan Kumar Singh, Adv.
Mr. Rishesh Sikarwaer, Adv.
Mr. Maninder Dubey, Adv.
Mr. Shailendra P Singh, Adv.
Mr. Vaibhav Singh, Adv.
Mr. Vikash Kumar Singh, Adv.

Mr. B.K. Mishra, Sr. Adv.
Mr. S.L. Upadhayaya, Sr. Adv.
Mr. V.K. Khanna, Sr. Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Amit Kumar Chawla, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Mahi Pal Singh, Adv.
Mr. Sandeep Singh Dingra, Adv.
Mr. Varun Varma, Adv.
Mr. Narendra Pal Sharma, Adv.
Mr. Rajesh Singh, Adv.
Ms. Shreya Jha, Adv.
Ms. Manisha Chawla, Adv.
Ms. Niharika Dwivedi, Adv.
Ms. Swati Vishan, Adv.
Ms. Charanjeet Sidhu, Adv.
Ms. Priyanka, Adv.
Ms. Asmita Mishra, Adv.
Ms. Laveena Tak, Adv.
Mr. Anupam Kumar, Adv.
Mr. Satvik Sharma, Adv.
Mr. D.p.singh, Adv.
Mr. Desh Pal Singh, Adv.
Mr. Dilip Kumar, Adv.
Mr. Shubham Rajhans, Adv.
Mr. Ishank Ranjan, Adv.
Mr. Prakhar Shukla, Adv.
Mr. Dinesh Kumar Yadav, Adv.
Mr. Raghavendra Pratap Singh, Adv.
Mr. Ankit Maan, Adv.
Mr. Sanjeev Kumar, Adv.
Mr. Pawan Kumar, Adv.
Mr. Saurabh Kumar Solanki, Adv.
Mr. Debendra Kumar Mishra, Adv.
Mr. Prince Raj, Adv.
Mr. Sandeep Kumar Sharma, Adv.
Mr. Jogendra Kumar, Adv.
Mr. Jatin Malik, Adv.
Mr. Sanjay Singh, Adv.
Mr. Kailash Prashad Pandey, AOR

Ms. Bharti Tyagi, AOR

             30
                    Mr. Vikash Kumar, Adv.
                    Mr. Tarun Bhati, Adv.
                    Mr. D K Singh, Adv.

                    Mr. Vivek Jain, AOR
                    Ms. Suchitra Kumbhat, Adv.
                    Ms. Sadia Noor, Adv.
                    Mr. Benil B.M., Adv.
                    Mr. Rohit H. Nair, Adv.

                    Mr. Atulesh Kumar, AOR
                    Ms. Manisha Agarwal, Adv.

                    Mr. Sarad Kumar Singhania, Adv.
                    Ms. Rashmi Singhania, AOR
                    Mr. Navneet Kumar, Adv.
                    Ms. Himadri Haskar, Adv.

                    For Intervenor:
                    Mr. Jayesh K. Unnikrishnan, AOR
                    Ms. Sasmita Tripathy, Adv.
                    Mr. Ashish Kumar Rai, Adv.
                    Ms. Smriti Parija, Adv.
                    Ms. Gitanjali Tripathy, Adv.
                    Ms. Gautami Budhapriya, Adv.
                    Mr. Vivek Kumar, Adv.
                    Mr. Amresh Kumar, Adv.

                    Mr. Swaraj S.A., Adv.
                    Mr. Dawneesh Shaktivats, AOR
                    Mr. Harsha Gollamudi, Adv.
                    Mohd. Yasin, Adv.
                    Mr. Aman Sabir Saifi, Adv.
                    Mr. Rajat Barnwal, Adv.
                    Ms. Himanshi Mehta, Adv.

                    Mr. Onkar Singh, Adv.
                    Ms. Avni Singh, Adv.
                    Ms. Anamika Mishra, Adv.
                    Ms. Divya Prabha Singh, AOR
                    Ms. Pragati Katiyar, Adv.
                    Ms. Anshika, Adv.

                    Mr. P.V. Dinesh, Sr. Adv.
                    Ms. Anna Oommen, Adv,
                    Ms. Sumita Hazarika, AOR

In IA No.78583/26   Mr. Sanjay Hegde, Sr. Adv.
                    Mr. Anas Tanwir, AOR
                    Mr. Shwetank Sailakwal, Adv.
                    Mr. Ankit Tiwari, Adv.
                    Mr. Ebad Ur Rahman, Adv.
                    Mr. Masoom Raj Singh, Adv.

                                 31
                   Mr. Ashish Kumar, Adv.
                   Mr. Zainab Shaikh, Adv.
                   Ms. Tanya Hegde, Adv.
                   Ms. Farah Hashmi, Adv.
                   Mr. Fakhre Alam, Adv.
                   Mr. Zaid Raza, Adv.
                   Mr. Mayank Suryan, Adv.
                   Mr. Abhinanda Bhuyan, Adv.
                   Mohd. Asif Abbas, Adv.
                   Mr. Kashif Jamal, Adv.
                   Mr. Chandan Goswami, Adv.
                   Mr. Alok Mishra, Adv.

          UPON hearing the counsel the Court made the following

                             O R D E R

List on 21.04.2026 for further hearing.

(NITIN TALREJA) (PREETHI DILEEP KUMAR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 32