Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 20 in All India Services (Death-Cum-Retirement Benefits) Rules, 1958 20. [* * *] [Omitted by Notification No. 25011/13/80-AIS(II), dated 11.09.1980.]
