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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(1)For the transaction of its business, the Management Committee shall meet at such intervals as it may determine, from time to time, so however, that not more than thirty days shall elapse between the two meetings.