Supreme Court - Daily Orders
M/S Oriental Structural Engineers Pvt. ... vs M/S National Highways Authority Of ... on 3 December, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.22 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).42493/2018
(Arising out of impugned final judgment and order dated 31-07-2018
in FAO(OS)(COMM) No. 158/2018 passed by the High Court Of Delhi At
New Delhi)
M/S ORIENTAL STRUCTURAL ENGINEERS PVT. LTD.
AND M/S KMC CONSTRUCTIONS JV Petitioner(s)
VERSUS
M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA Respondent(s)
(IA No.168926/2018-CONDONATION OF DELAY IN FILING SLP)
Date : 03-12-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Anil Airi, Sr. Adv.
Mr. Ravi Krishan Chandna, Adv.
Ms. Monisha Handa, Adv.
Ms. Bindiya Logawney, Adv.
Mr. Mohit D. Ram, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No.38162 of 2012.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.12.03 16:05:51 IST Reason: