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[Cites 0, Cited by 0] [Section 33A(3)] [Section 33A] [Entire Act]

Union of India - Subsection

Section 33A(3)(iii) in The Coal Mines Provident Fund Scheme

(iii)By deposit of the amount in cash either in the State Bank of India, Dhanbad, or in the office of the Commissioner at Dhanbad for being credited to the Coal Mines Provident Fund Account No. I.]