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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 7(3) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007

(3)The owner of cable landing station shall, immediately after considering the firm demand referred to in sub-regulation (2), initiate the provisioning of the Access Facilitation for the eligible Indian International Telecommunication Entity.