Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(ii) in Bihar Neera (Unfermented Juice of Palms) Rules, 2017 (ii)A seasonal agreement for tapping tree shall remain effective from the months of April to August/September (Sahi season) or October/November to March (Basanti season), or
