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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(2) in Bihar Cinemas (Regulation) Rules, 1974

(2)The entrance to the projection enclosure shall be fitted with a outwards and all openings, bushes and point shall be so constructed and maintained as to prevent, so far as possible the escape of any smoke into the auditorium. If means of ventilation are provided, they shall not be allowed to communicate direct with the auditorium.