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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(4)(b) in Tamil Nadu Private Schools (Regulation) Act, 2018

(b)Where the competent authority refuses to grant prior approval for the closure of the private school or class or course or medium of instruction, as the case may be, the educational agency shall continue to run the private school or class or course or medium of instruction, as the case may be;