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[Cites 0, Cited by 0] [Section 166A(1)] [Section 166A] [Entire Act]

State of Gujarat - Subsection

Section 166A(1)(c) in The Gujarat Provincial Municipal Corporations Act, 1949

(c)to construct a drain of such material, size and description and laid at such leval and according to such alignment and with such fall and outlet as may be specified in the notice;