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State of Gujarat - Section

Section 5 in Saurashtra University (Amendment) Act, 1968

5. Amendment of section 8 of Guj. 39 of 1965.- In section 8 of the principal Act,-

(1)in clause (iii), for the words "The Rector, if any", the words "The Pro-Vice-Chancellor" shall be substituted;
(2)after clause (v), the following clause shall be inserted, namely:-"(va) The Joint Registrar".