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NCT Delhi - Section

Section 19 in THE DELHI URBAN ART COMMISSION ACT, 1973

19. Annual report.—The Commission shall prepare once every year, in such form and within such

time as may be prescribed by rules, an annual report giving a true and full account of its activities duringthe previous year, and copies thereof shall be forwarded to the Central Government, and the CentralGovernment shall cause every such report to be laid before both Houses of Parliament.