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Meghalaya High Court

A.Chik Contractors Union Of District vs The State Of Meghalaya Represented By ... on 14 October, 2025

Author: H. S. Thangkhiew

Bench: H. S. Thangkhiew

                                                          2025:MLHC:971




Serial No. 03
Supplementary List
                         HIGH COURT OF MEGHALAYA
                               AT SHILLONG

   WP(C) No. 429 of 2025                    Date of Decision: 14.10.2025


   1.A.chik Contractors Union of District
   West Garo Hills Tura, Represented by
   Shri. Rollingstone Ch. Momin,
   S/o (L) Sparjon R. Marak

   2.Shri. Blan Clever N. Sangma
   R/o Tura, Goanang

   3.Shri. Billipstar Sangma
   R/o New Tura, P.O. Araimile Tura

   4.Shri. Roberth Ch. Marak
   R/o Dura Kantrage P.O. Rongkhon

   5.Shri. Edward R. Marak
   R/o Tura Dakopgre, P.O. Dakopgre

   6.Shri. Urjun Sangma
   R/o Tura Allotgre, P.O. Chandmari

   7.Shri. Rahendro M. Sangma
   R/o Tura Rongkhon, P.O. Rongkhon

   8.Shri. Rakseng Marak
   R/o Hawkhana Jirusalem                             :::Petitioners




                                        1
                                                      2025:MLHC:971


      -Vs-

1.The State of Meghalaya represented by the
Chief Secretary Govt. of Meghalaya Shillong
East Khasi Hills, District Meghalaya

2.The Director of Urban Affairs Govt. of Meghalaya
Shillong, East Khasi Hills District Meghalaya

3.The Executive Engineer, Urban Affairs Garo Hills
Tura, West Garo Hills District Meghalaya

4.Smti. Henitha N. Marak
R/o Tura, West Garo Hills Meghalaya

5.Smti. Jentilla M. Sangma
R/o Williamnagar, East Garo Hills, Meghalaya

6.Penarish M. Sangma
R/o Tura West Garo Hills, Meghalaya

7.Shri. Phanitphang Awung Shimray
R/o Tura, West Garo Hills, Meghalaya

8.Shri. Chongkam G. Momin
R/o Resubelpara, North Garo Hills, Meghalaya

9.Shri. Panalal S. Marak
R/o Baghmara, South Garo Hills, Meghalaya

10.Smti. Lonish Ch. Sangma
R/o Tura West Garo Hills, Meghalaya

11. Shri. Jollang K. Sangma
R/o Tura West Garo Hills, Meghalaya

12.Shri. Dikseng Anang K. Sangma
R/o Tura West Garo Hills, Meghalaya

13.Shri. Jamesly A. Sangma
R/o Williamnagar, East Garo Hills, Meghalaya



                                    2
                                                    2025:MLHC:971



14.Smti. Sellina A. Sangma
R/o Tura West Garo Hills, Meghalaya

15.Smti. Hetlish A. Sangma
R/o Tura West Garo Hills, Meghalaya

16.Shri. Nilath S. Marak
R/o Baghmara, South Garo Hills, Meghalaya

17.Smti. Adrina K. Sangma
R/o Tura West Garo Hills, Meghalaya

18.Smti. Gloria A. Sangma
R/o Sangsanggre, Tura West Garo Hills, Meghalaya

19.Shri. Nagrang Ch. Marak
R/o Tura West Garo Hills, Meghalaya

20.Smti. Barnadeth C. Marak
R/o Tura West Garo Hills, Meghalaya

21.Smti. Brejitha N. Sangma
R/o Tura West Garo Hills, Meghalaya

22.Smti. Kethilda R. Sangma
R/o Tura West Garo Hills, Meghalaya

23.Shri. Chenang Ch. Sangma
R/o Tura West Garo Hills, Meghalaya

24.Shri. Limberth N. Sangma
R/o Tura West Garo Hills, Meghalaya

25.Smti. Anamika M. Marak
R/o Tura West Garo Hills, Meghalaya

26.Shri. Traibith R. Sangma
R/o Williamnagar, East Garo Hills, Meghalaya




                                   3
                                                            2025:MLHC:971


27.Shri. Jongnem D. Shira
R/o Williamnagar, East Garo Hills, Meghalaya

28.Shri. Ramcheng N. Sangma
R/o Tura West Garo Hills, Meghalaya

29.Smti. Tinadevi T. Sangma
R/o Tura West Garo Hills, Meghalaya

30.Shri. Kaiser R. Marak
R/o Resubelpara North Garo Hills, Meghalaya

31.Shri. Shella Ch. Sangma
R/o Tura West Garo Hills, Meghalaya

32.Shri. Manhu R. Marak
R/o Resubelpara, North Garo Hills, Meghalaya           :::Respondents

Coram:

Hon'ble Mr. Justice H. S. Thangkhiew, Judge Appearance:
For the Petitioner/Appellant(s) : Mr. P.T. Sangma, Adv.
For the Respondent(s) : Mr. N.D.Chullai, AAG with Mr. E.R. Chyne, GA.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No 4 2025:MLHC:971 Oral:
Mr. P.T. Sangma, learned counsel for the petitioners submits on instructions that he may be allowed to withdraw the instant application with liberty to file afresh, if so advised.
The same is not objected to by the learned AAG for the State respondents, matter accordingly stands closed on withdrawal, however, with liberty as prayed.
Judge Meghalaya 14.10.2025 "D.Thabah-PS"
Signature Not Verified 5 Digitally signed by DARIHUN THABAH Date: 2025.10.14 14:09:32 IST