Section 64 in Haryana Municipal Building Bye-laws 1982
64. Registration of plumbers.
- A plumber who is holding any of the qualifications laid down in Schedule III and desirous of registration with the committee shall make an application [-] [The word 'to the Chief Executive Officer' omitted by Haryana Notification No. GSR 543/HA24/73 Sections 201, 202 & 214/90 dated 29.6.1990.] on the prescribed form R-3, along with such fee as is shown in Scheduled VI.(b)Renewal
