Himachal Pradesh High Court
Gaurav Keprate vs . State Of H.P. & Others on 25 February, 2022
Bench: Sabina, Satyen Vaidya
Gaurav Keprate vs. State of H.P. & Others .
CWP No.6584 of 2021 25.02.2022 Present: Mr. Nitin Thakur, Advocate for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondents No.1 to 4. Ms. Vandana Mishra, Advocate for respondents No.5 and 6.
for an adjournment.
Learned counsel for the petitioner requests List again on 4th April, 2022.
(Sabina) Judge (Satyen Vaidya) Judge February 25, 2022 (ps/vh) ::: Downloaded on - 25/02/2022 20:13:57 :::CIS