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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(8)(i) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(i)precautions for the protection of environment and control of pollution while undertaking mining operations in the area granted on minor mineral concession ;