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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(vi) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(vi)to create and institute Professorships, Readerships, Lectureships, and such posts including posts of officers as may be necessary for the establishment of the University Colleges, University Departments, Institution, Libraries, Laboratories and Museums ;