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State of Rajasthan - Section

Section 17 in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

17. Daily routine.

- A programme of daily routine activities in a Home or Shelter shall be drawn up by the Superintendent or theAssistant Superintendent in consultation with the Chief Inspector. In doing so, following points are to be kept in view
(1)The difference in the needs of mental and social adjustment of various inmates.
(2)The need for some community recreation and social education during the leisure hours.
(3)The need for educational and vocational training for various inmates including literacy arrangements.
(4)All inmates should do their own room - cleaning and assist in cooking in batches and help in keeping the premises clean. They should also wash their own clothes. Self - help in all these matters should be promoted.
(5)The need for placement of inmates on jobs and occupations leading to their rehabilitation..