Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(5) in The Orissa Veterinary Council Rules, 1997

(5)The Registrar shall, not less than ninety days before the expiration of the term of any member of the Council, draw the attention of the President to the approaching vacancy and latter shall forthwith report it to the State Government in order that a new member may be nominated or elected to fill the vacancy from the date on which the vacancy occur.