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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Uttarakhand - Subsection

Section 14(1)(c) in Uttaranchal Judicial Service Rules, 2005

(c)An interview for assessing the merit of the candidates giving due regard to his ability, character, personality, physique and general suitability for appointment to the Service.