Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(iii) in The Plantations Labour Act, 1951 (iii)a lessee, the lessee;';(ee)[ "family", when used in relation to a worker, means- [ Inserted by Act 34 of 1960, Section 3 (w.e.f. 21.11.1960).]
