Section 112(1)(e) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

(e)In other cases, the principle enunciated in clause (b) above shall be adopted till there remain two candidates in the field.

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