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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 38(b) in The Dadra and Nagar Haveli Excise Regulation, 2012

(b)if as a result of such an act, disability or grievous hurt is caused to any person, with imprisonment for a term which shall not be less than seven years, but which may extend to imprisonment for life, and with fine which may extend to five lakh rupees;