Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Puducherry - Section Section 15 in The Puducherry Gaming Act, 1965 15. Police may arrest without warrant in view of offence. – Any Police Officer may arrest without a warrant any person committing in his view any offence made punishable by this Act.
