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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(g) in The Assam Health Establishments Act, 1993

(g)"Physical therapy Establishment" means and establishment where physical "therapy electro therapy, hydro therapy, remedial gymnastics, or similar work is usually carried on for the purpose of treatment of disease or infirmity for improvement of health or for the purpose of relaxation or for any other purpose whatsoever, whether or not analogous to the purpose here-in-before mentioned in this clause;