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[Cites 0, Cited by 0] [Section 2(42)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(42)(b) in The West Bengal Co-Operative Societies Act, 1983

(b)to arrange for training of the employees of co-operative societies, and of the employees deputed by the State Government, on co-operative principles and practices,