Section 2(1)(b) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)"Advisory Committee" means the committee constituted by the Central Government under rule 16 of these rules;

Legal Document View