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[Cites 0, Cited by 0] [Section 80IBA(6)] [Section 80IBA] [Entire Act]

Union of India - Subsection

Section 80IBA(6)(d) in The Income Tax Act, 1961

(d)"housing project" means a project consisting predominantly of residential units with such other facilities and amenities as the competent authority may approve subject to the provisions of this section;