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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttarakhand - Subsection

Section 20(6) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(6)Considering the election of the members in the first meeting of the General Body, at least 30 percent presence of the total number of members shall be compulsory.