Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Rajasthan - Subsection Section 80(2) in The Nathdwara Temple Rules, 1973 (2)In case where powers of appointment have been delegated to any committee or officer as the appointing authority such committee or officer, shall have full powers in the matter of grant of leave etc.
