Supreme Court - Daily Orders
Bharat Petroleum Corp.Ltd. vs R.Chandramouleeswaran And Ors. on 24 July, 2019
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ITEM NO.102 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2870/2007
BHARAT PETROLEUM CORP. LTD. Appellant(s)
VERSUS
R. CHANDRAMOULEESWARAN & ORS. Respondent(s)
WITH
SLP(C) No. 2645/2010 (XII)
SLP(C) No. 19246/2010 (XII)
SLP(C) No. 3967/2011 (XII)
SLP(C) No. 34955/2011 (XII)
(With appln.(s) for substitution and c/delay in filing
substitution appln.)
SLP(C) No. 34945/2011 (XII)
SLP(C) No. 34839/2011 (XII)
SLP(C) No. 16686/2012 (XII)
SLP(C) No. 17435/2012 (XII)
SLP(C) No. 29712-29713/2013 (XII)
SLP(C) No. 7165/2016 (XII)
SLP(C) No. 32286/2017 (XII)
SLP(C) No. 5649/2018 (XII)
SLP(C) No. 18342-18343/2018 (XII)
(With appln.(s) for exemption from filing O.T.)
Date : 24-07-2019 These matters were called on for hearing today.
CORAM :
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2019.07.25
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
11:25:34 IST
Reason:
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
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For Appellant(s) Mr. Vikramjit Banerjee,ASG
Mr. Anil Kumar Mishra,Adv.
Mr. Parijat Sinha,Adv.
Mr. S.C. Ghosh,Adv.
Ms. Reshmi Rea Sinha,Adv.
Mr. Gaurav Ghosh,Adv.
Mr. Rudra Dutta,Adv.
Mr. Devesh Mishra,Adv.
Mr. Sudhir Chandra,Sr.Adv.
Mr. Anil Kumar Mishra,Adv.
Mr. Parijat Sinha,Adv.
Mr. S.C. Ghosh,Adv.
Ms. Reshmi Rea Sinha,Adv.
Mr. Gaurav Ghosh,Adv.
Mr. Rudra Dutta,Adv.
Mr. Devesh Mishra,Adv.
Mr. Shekhar Naphade,Sr.Adv.
Mr. Anil Kumar Mishra,Adv.
Mr. Parijat Sinha,AOR
Ms. S. Lakshmi Iyer,Adv.
Mr. Abhikalp Pratap Singh,Adv.
Mr. S.C. Ghosh,Adv.
Ms. Reshmi Rea Sinha,Adv.
Mr. Gaurav Ghosh,Adv.
Mr. Rudra Dutta,Adv.
Mr. Devesh Mishra,Adv.
Mr. Kailash Vasdev,Sr.Adv.
Mr. Anil Kumar Mishra,Adv.
Mr. Parijat Sinha,Adv.
Mr. S.C. Ghosh,Adv.
Ms. Reshmi Rea Sinha,Adv.
Mr. Gaurav Ghosh,Adv.
Mr. Rudra Dutta,Adv.
Mr. Devesh Mishra,Adv.
Mr. Rana Mukherjee,Sr.Adv.
Mr. Sanjay Kapur,AOR
Mr. Bharath Gangadharan,Adv.
Ms. Shubhra Kapur,Adv.
Mr. Kauser Husain,Adv.
For Respondent(s) Mr. Nagendra Rai,Sr.Adv.
Mr. Amitabh Sinha,Adv.
Mr. Chandra Bhushan Prasad,AOR
Mr. T.K. Nayak,Adv.
Mr. Mohan Parasaran,Sr.Adv.
Mr. M. Yogesh Kanna,AOR
Mr. Mohan Parasaran,Sr.Adv.
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Mr. Siddharth Naidu,Adv.
Mr. V. Balachandran,AOR
Mr. S. Nagamuthu,Sr.Adv.
Mr. M.P. Parthiban,Adv.
Mr. A.S. Vairawan,Adv.
Mr. R. Sudhakaran,Adv.
Ms. V. Mohana,Sr.Adv.
Mr. B. Ragunath,Adv.
Mr. Vijay Kumar,AOR
Ms. N.C. Kavitha,Adv.
Mr. R. Balasubramanian,Sr.Adv.
Mr. M.A. Chinnasamy,AOR
Mr. C. Rubavathi,Adv.
Mr. V. Senthil Kumar,Adv.
Mr. K. Ethiraj,Adv.
Mr. P. Raja Ram,Adv.
Mr. R. Balasubramanian,Sr.Adv.
Mr. S. Ramesh,Adv.
Mr. R. Venkataraman,Adv.
Mr. Kumar Dushyant Singh,AOR
Mr. R. Balasubramanian,Sr.Adv.
Mr. V. Balaji,Adv.
Mr. Asaithambi.MSM,Adv.
Mr. C. Kannan,Adv.
Ms. Sripradha Krishnan,Adv.
Mr. Rakesh K. Sharma,Adv.
Mr. Narendra Kumar,AOR
Mr. K. Rajendran,Adv.
Mr. Roshan Chapagain,Adv.
Mr. Pukhrambam Ramesh Kumar,AOR
Ms. Neela Gokhale,Adv.
Ms. Shruti Dixit,Adv.
Mr. Ilam Paridi,Adv.
for Ms. Kamakshi S. Mehlwal,AOR
Mr. E.C. Agrawala,AOR
Mr. Rishi Agrawala,Adv.
Ms. Madhavi Agrawal,Adv.
Ms. Prashi Tyagi,Adv.
Mr. Ashwini Kumar,Adv.
Ms. Prabha Swami,Adv.
Ms. Divya Swami,Adv.
Mr. Nikhil Swami,AOR
Mr. Vikas Mehta,AOR
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Mr. K.K. Mohan,AOR
Mr. Shiv Prakash Pandey,AOR
Mr. M.A. Krishna Moorthy,AOR
Mr. T.R.B. Sivakumar,AOR
Mr. Awanish Sinha,AOR
Mr. Aravindh S.,AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters tomorrow, i.e., 25.07.2019, as Part- heard.
(Anand Prakash) (Sarita Purohit) Branch Officer AR-cum-PS