Supreme Court - Daily Orders
Rajeev Suri vs Archaeological Survey Of India on 31 January, 2023
Bench: Krishna Murari, Sudhanshu Dhulia
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ITEM NO.35 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12213/2019
(Arising out of impugned final judgment and order dated 20-02-2019
in WPC No. 4099/2018 passed by the High Court Of Delhi At New
Delhi)
RAJEEV SURI Petitioner(s)
VERSUS
ARCHAEOLOGICAL SURVEY OF INDIA & ORS. Respondent(s)
(IA No. 78852/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 31-01-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s)
Mr. Shikhil Shiv Suri, Adv.
Ms. Madhu Suri, Adv.
Ms. Jyoti Suri, Adv.
Ms. Komal Gupta, Adv.
Ms. Mahima Aggarwal, Adv.
Mr. T. R. B. Sivakumar, AOR
For Respondent(s)
Mrs. Aishwarya Bhati, A.S.G.
Mr. Kanu Agrawal, Adv.
Mr. Udai Khanna, Adv.
Mr. Mohd. Akhil, Adv.
Mrs. Rukmini Bobde, Adv.
Mrs. Shivika Mehra, Adv.
Ms. Shreya Jain, Adv.
Ms. BLN Shivani, Adv.
Mr. Amrish Kumar, AOR
Signature Not Verified
Mr. Shubhranshu Padhi, AOR
Mr. Vishal Banshal, Adv.
Digitally signed by
GEETA AHUJA
Date: 2023.02.03
11:12:54 IST
Reason: Ms. Rajeshwari Shankar, Adv.
Mr. Niroop Sukrithi, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
The matter be listed for hearing after a month on a non- miscellaneous day.
In the meantime, learned counsel for the parties may file their compilation.
(SONIA GULATI) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)