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Supreme Court - Daily Orders

Rajeev Suri vs Archaeological Survey Of India on 31 January, 2023

Bench: Krishna Murari, Sudhanshu Dhulia

                                                 1

     ITEM NO.35                          COURT NO.13                 SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   12213/2019

     (Arising out of impugned final judgment and order dated 20-02-2019
     in WPC No. 4099/2018 passed by the High Court Of Delhi At New
     Delhi)

     RAJEEV SURI                                                     Petitioner(s)

                                                VERSUS

     ARCHAEOLOGICAL SURVEY OF INDIA & ORS.                           Respondent(s)


     (IA No. 78852/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 31-01-2023 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE KRISHNA MURARI
                         HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Petitioner(s)
                                   Mr. Shikhil Shiv Suri, Adv.
                                   Ms. Madhu Suri, Adv.
                                   Ms. Jyoti Suri, Adv.
                                   Ms. Komal Gupta, Adv.
                                   Ms. Mahima Aggarwal, Adv.
                                   Mr. T. R. B. Sivakumar, AOR

     For Respondent(s)
                                  Mrs. Aishwarya Bhati, A.S.G.
                                  Mr. Kanu Agrawal, Adv.
                                  Mr. Udai Khanna, Adv.
                                  Mr. Mohd. Akhil, Adv.
                                  Mrs. Rukmini Bobde, Adv.
                                  Mrs. Shivika Mehra, Adv.
                                  Ms. Shreya Jain, Adv.
                                  Ms. BLN Shivani, Adv.
                                  Mr. Amrish Kumar, AOR
Signature Not Verified
                                   Mr. Shubhranshu Padhi, AOR
                                   Mr. Vishal Banshal, Adv.
Digitally signed by
GEETA AHUJA
Date: 2023.02.03
11:12:54 IST
Reason:                            Ms. Rajeshwari Shankar, Adv.
                                   Mr. Niroop Sukrithi, Adv.
                                 2

          UPON hearing the counsel the Court made the following
                             O R D E R

The matter be listed for hearing after a month on a non- miscellaneous day.

In the meantime, learned counsel for the parties may file their compilation.

    (SONIA GULATI)                             (BEENA JOLLY)
SENIOR PERSONAL ASSISTANT                    COURT MASTER (NSH)