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[Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act]

NCT Delhi - Subsection

Section 66(3)(d) in The Delhi Metro Airport Express Line, General Rules, 2010

(d)if the work cannot be completed within the allotted time, the person to whom permission has been given under clause (a) shall inform the Traffic Controller before the expiry of the time he has been allotted and agree with the Traffic Controller for an extension of time and the institution of an Engineer's Possession; and