Section 397(1)(c) in The Delhi Municipal Corporation Act, 1957

[Cites 0, Cited by 0] [Section 397(1)] [Section 397] [Entire Act]

NCT Delhi - Subsection

Section 397(1)(c) in The Delhi Municipal Corporation Act, 1957

(c)deposit or cause or permit to be deposited, earth or materials of any description or any rubbish or polluted and obnoxious matter in any place not intended for the purpose in any public street or public place or waste or unoccupied land under the management of [a Corporation] [Substituted by Delhi Act 12 of 2011, section 2(a) for "the Corporation" (w.e.f. 13-1-2012)] ; or

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NCT Delhi - Subsection

Section 397(1)(c) in The Delhi Municipal Corporation Act, 1957