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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(2)(g) in The Jammu and Kashmir Energy Conversation Act, 2011

(g)the manner and the intervals or time in which the energy audit shall be conducted under clause (t) of sub-section (2) of section 11;